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Uoi And Another vs Bimla Devi And Others
2026 Latest Caselaw 366 J&K

Citation : 2026 Latest Caselaw 366 J&K
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Uoi And Another vs Bimla Devi And Others on 5 February, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                                          Serial No. 4

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU
           MA No. 173/2010
           c/w
           MA No. 170/2010
           MA No. 175/2010
           MA No. 176/2010
           CCROS No. 4/2017
           CCROS No. 5/2017
           CCROS No. 6/2017
           CCROS No. 7/2017

           UOI and another                                              .....Appellant(s)/Petitioner(s)
                                          Through: None.
                                     vs
           Bimla Devi and others                                                  ..... Respondent(s)
                                          Through: None.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                      ORDER

05.02.2026

1. None present for the appellants. Awaiting appearance of learned

counsel for the appellants, adjourned.

2. List on 20.02.2026.

(RAJNESH OSWAL) JUDGE

Jammu 05.02.2026 Sahil Padha

 
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