New India Assurance Company Limited vs Pushpa Raina And Ors
2026 Latest Caselaw 363 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

New India Assurance Company Limited vs Pushpa Raina And Ors on 5 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                              Serial No. 3
                                                            Special Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                   Mac App 5/2024 CM(1180/2024) CM(1181/2024)

NEW INDIA ASSURANCE COMPANY LIMITED                    ...Appellant(s)/Petitioner(s)

Through:    None
                                      Vs.

PUSHPA RAINA AND ORS.
                                                                   ...Respondent(s)
Through:    None

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                   ORDER

05.02.2026

1. None present.

2. Await appearance.

3. Adjourned.

4. List on 23.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

05.02.2026 "Adil Ismail"