Arti Choudhary vs Ut Of J&K & Ors
2026 Latest Caselaw 340 J&K

Jammu & Kashmir High Court

Arti Choudhary vs Ut Of J&K & Ors on 3 February, 2026

                                                                                      S. No. 79

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                            WP(C) No. 1893/2021

              Arti Choudhary                                                      .....Petitioner(s)

                                    Through: Mr. Ankur Sharma, Advocate


                          Vs
              UT of J&K & Ors                                                   ..... Respondent(s)

                                    Through: Mr. Mrs. Monika Kohli, Sr. AAG
                                             Ms. Pallvi Sharma, Assisting Counsel to
                                             Mr. Ravinder Gupta, AAG


              Coram:           HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE

                                                     ORDER

03.02.2026

01. Court time is over and the matter could not be heard today.

02. Adjourned.

03. List this matter on 25.03.2026.

(WASIM SADIQ NARGAL) JUDGE JAMMU 03.02.2026 Vijay