S-K Institute Of Medical Sci vs Bashir Ahmad Shah
2026 Latest Caselaw 331 J&K/2

Citation : 2026 Latest Caselaw 331 J&K/2
Judgement Date : 5 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

S-K Institute Of Medical Sci vs Bashir Ahmad Shah on 5 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                             Serial No. 15
                                                                          REGULAR CAUSE LIST

                            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                            AT SRINAGAR

                                                 LPASW 1/2017

                         S-K Institute of Medical Sci.            ...Appellant/Petitioner(s)
                         Others

                         Through: Mr. Hakim Aman Ali, Dy. AG.

                                                         Vs.

                          Bashir Ahmad Shah.                              ...Respondent(s)

                         Through: Ms. Rehana Fayaz, Advocate.

                          CORAM:
                                  HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
                                  HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE.
                                                     ORDER

05.02.2026

01. Mr. Hakim Aman Ali, learned Deputy Advocate General shall produce the relevant record before this Court on the next date of hearing.

02. List again on 23rd April, 2026.



                                       (SHAHZAD AZEEM)                (SINDHU SHARMA)
                                            JUDGE                          JUDGE
                         SRINAGAR:
                         05.02.2026
                         "HAMID"