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Arshi Taj vs U.T Of J&K & Ors
2026 Latest Caselaw 320 J&K

Citation : 2026 Latest Caselaw 320 J&K
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Arshi Taj vs U.T Of J&K & Ors on 3 February, 2026

                                                                     Serial No. 98

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                  AT JAMMU

WP(C ) No2485/2023
CM No. 5888/2023
Arshi Taj                                            .....Appellant(s)/Petitioner(s)


                         Through: Mr. Virender Bhat, Advocate.
                   vs
U.T of J&K & Ors.                                              ..... Respondent(s)
                         Through: None.

CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                     ORDER

(03.02.2026)

On mention, the matter is taken up, out of turn.

Learned counsel appearing for the petitioner seeks adjournment.

Adjourned as prayed for.

List on 16.02.2026.

(M A CHOWDHARY) JUDGE

Jammu 03.02.2026 Renu

 
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