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At Srinagar vs State Of J And K And Ors
2026 Latest Caselaw 306 J&K/2

Citation : 2026 Latest Caselaw 306 J&K/2
Judgement Date : 3 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

At Srinagar vs State Of J And K And Ors on 3 February, 2026

Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
                                                                                   2020:JKLHC-SGR:8364
                                                                     S. No. 18
 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                 SWP 2412/2018 c/w CCP(S) 330/2021 WP(C) 2550/2023

MOHAMMAD AASIF AND ORS.                               ...Petitioner/Appellant(s)

Through: Mr. Salih Pirzada, Advocate.
                                       Vs.
STATE OF J AND K AND ORS.                                       ...Respondent(s)

Through: Mr. Furqan Yaqoob Sofi, GA vice
         Ms. Rekha Wagnoo, GA.
CORAM:
        HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                   ORDER

03.02.2026 It is being reported that appearing counsel for the respondents is unwell.

Adjourned at request and list on 24.02.2026.

(JAVED IQBAL WANI) JUDGE SRINAGAR 03.02.2026 Ishaq

 
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