Zeba & Ors vs Ishtiyaq Ahmad Khan & Ors
2026 Latest Caselaw 304 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Zeba & Ors vs Ishtiyaq Ahmad Khan & Ors on 3 February, 2026

                                                                      Sr. No.05

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR
                        (THROUGH VIRTUAL MODE)

CM No.936/2025 in
RP No.15/2025
c/w
RP No.71/2024

Zeba & Ors.                                           .....Appellant(s)/Petitioner(s)


                          Through: Mr. A.A. Wani, Advocate
                   vs
Ishtiyaq Ahmad Khan & Ors.                                      ..... Respondent(s)
                          Through: Mr. Rifat Khalida, Advocate

CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                     ORDER

(03.02.2026)

CM No.936/2025 in RP No.15/2025

Learned counsel for the respondent- United India Insurance Company seeks

further time for filing of objections to CM No. 936/2025 (COD).

Objections be filed before the next date of hearing.

List both the petitions on 06.04.2026.

(M A CHOWDHARY) JUDGE

Jammu 03.02.2026 Amit