Ghulam Nabi Sofi vs Mushtaq Ahmad Najar And Ors
2026 Latest Caselaw 292 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Nabi Sofi vs Mushtaq Ahmad Najar And Ors on 3 February, 2026

                                                                S. No. 05
                                                                Regular List


     IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR
                  CM(M) 476/2025 CM(7180/2025)
    GHULAM NABI SOFI.                                        ...Petitioner(s)

                     Through: None

                                       Vs
    MUSHTAQ AHMAD NAJAR AND ORS.                            ...Respondent(s)

                     Through: None

    CORAM:
                Khursheed-Ul-Islam, Registrar Judicial.
                                  ORDER

03.02.2026 Notice in terms of Hon'ble Court order dated 04.11.2025 and

order dated 19.12.2025 have been issued to the respondents on

26.12.2025.

As per the office report, tracking reports in this behalf have been

received wherein the delivery of notices have been confirmed.

Service, as such stands complete.

However, there is no representation on behalf of the respondents

till date.

List before the Hon'ble Court on 24.02.2026.

(Registrar Judicial)

SRINAGAR 3rd February, 2026 "Sabreena Rahim"