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M/S Zaman Construction Company Hot vs Union Territory Of J And K And Ors
2026 Latest Caselaw 290 J&K/2

Citation : 2026 Latest Caselaw 290 J&K/2
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

M/S Zaman Construction Company Hot vs Union Territory Of J And K And Ors on 3 February, 2026

                                                                 S. No. 08
                                                                 Regular List


     IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR
                  WP(C) 2198/2025 CM(5799/2025)
    M/S ZAMAN CONSTRUCTION COMPANY HOT                       ...Petitioner(s)
    MIX PLANT OWNERS.
                Through: None

                                       Vs
    UNION TERRITORY OF J AND K AND ORS.                     ...Respondent(s)
    (PUBLIC WORKS / ROADS AND BUILDINGS).
                 Through: None

    CORAM:
              Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

03.02.2026 Service stands complete.

However, neither there is any representation on behalf of the

respondents nor reply/objections have been filed till date.

Time for filing the same is further extended by two weeks.

Put up again on 17.02.2026.

(Registrar Judicial)

SRINAGAR 3rd February, 2026 "Sabreena Rahim"

 
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