In Swp No. 522/2006 vs M. Raju
2026 Latest Caselaw 272 J&K

Citation : 2026 Latest Caselaw 272 J&K
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

In Swp No. 522/2006 vs M. Raju on 2 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                            2019:JKLHC-JMU:5181

                                              Serial No. 85

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

CPSW No. 18/2019
In SWP No. 522/2006

Jagdeep Singh
                                                     .....Petitioner

                  Through: None

             Vs

M. Raju, Managing Director, JKPCC, Jammu.
                                                  .....Respondents


                  Through: None

CORAM:    HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                         ORDER

(02.02.2026)

01. None appears on behalf of the parties. Await appearance.

02. Adjourned.

03. List again on 23.02.2026.

(SANJAY DHAR) JUDGE JAMMU 02.02.2026 SUNIL

Download the LatestLaws.com Mobile App