M/S Protech Bio-Pharma Pvt. Ltd vs State Of Jk And Others
2026 Latest Caselaw 221 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

M/S Protech Bio-Pharma Pvt. Ltd vs State Of Jk And Others on 2 February, 2026

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                     Serial No. 18
                                                   Regular Cause List

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR

                            OWP 650/2017

M/S PROTECH BIO-PHARMA PVT. LTD.                       ... Petitioner(s)
AND ANOTHER THROUGH ITS
PARTNER SHRI DEEPAK KOUL

Through:   None

                                  Vs.

STATE OF JK AND OTHERS                               ...Respondent(s)

Through:   Mr. Waseem Gul, GA

CORAM:
           HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                               ORDER

02.02.2026

None appears for the petitioner.

Await appearance.

Adjourned.

List on 11th March 2026.

(JAVED IQBAL WANI) JUDGE SRINAGAR:

02.02.2026 "S.Nuzhat"