Nisara Bano And Anr vs Hajj Committee Of India And Ors
2026 Latest Caselaw 220 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Nisara Bano And Anr vs Hajj Committee Of India And Ors on 2 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                Serial No. 11
                                                                                Regular List
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                 WP(C) No. 123/2026

                Nisara Bano and Anr.
                                                                        ..... Appellant/petitioner(s)
                                                       Through: -
                                                         None


                                                            V/S
                Hajj Committee of India and Ors.
                                                                                ..... Respondent(s)

Through: -

Mr. Nazir Ahmad Bhat, CGSC CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER)

02.02.2026

01. None present for the petitioners. Await their appearance.

02. List on 06.02.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 02.02.2026 "Mohammad Yasin Dar"