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Uzma Malik And Ors vs Salah Ud Din Malik
2026 Latest Caselaw 218 J&K/2

Citation : 2026 Latest Caselaw 218 J&K/2
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Uzma Malik And Ors vs Salah Ud Din Malik on 2 February, 2026

                                                                  S. No. 04
                                                                  Regular List


     IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                        CM(M) 459/2025
    UZMA MALIK AND ORS.                                        ...Petitioner(s)

                     Through: None.

                                       Vs
    SALAH UD DIN MALIK.                                       ...Respondent(s)

                     Through: Respondent present in person.
    CORAM:
              Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

02.02.2026 Notice in terms of Hon'ble Court order dated 15.12.2025 has

been issued to the sole respondent.and as per the office report

delivery of said notice has been confirmed. Further respondent has

appeared in person today also.

Service as such stands complete.

List before the Hon'ble Court on 23.02.2026.

(Registrar Judicial)

SRINAGAR 2nd February, 2026 "Sabreena Rahim"

 
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