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Hannia Zahoor And Another vs Union Territory Of J And K And Others ...
2026 Latest Caselaw 210 J&K/2

Citation : 2026 Latest Caselaw 210 J&K/2
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Hannia Zahoor And Another vs Union Territory Of J And K And Others ... on 2 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                                   Serial No.12
                                                                                   Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                        AT SRINAGAR
                                                             ...
                                                        WP(C)/135/2026
                    HANNIA ZAHOOR AND ANOTHER
                                                                                     .........Petitioner(s)
                                                       Through:
                                             M/s Abrar, and Adil Bashir, Advocates

                                                         Versus
                    UNION TERRITORY OF J AND K AND OTHERS (POLICE / HOME)
                                                                                     ......Respondent(s)
                                                          Through:


                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                             ORDER

02.02.2026

1. Learned counsel appearing for the petitioners has failed to place on

record any relevant document with respect to the date of birth of

petitioner No. 2.

2. Petitioner No. 2 shall appear before the Medical Board for the

purpose of age determination on 05.02.2026.

3. The Medical Board is directed to conduct the age determination of

petitioner No. 2 and submit its report before this Court within a

period of two weeks from the date of appearance of petitioner No. 2

before the Board.

4. List the matter on 27.02.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 02.02.2026 "Shaista"

 
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