Fatima And Ors vs State Of J&K And Ors
2026 Latest Caselaw 192 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Fatima And Ors vs State Of J&K And Ors on 2 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                Serial No. 20
                                                                                Regular List
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                 OWP No. 1552/2018

                Fatima and Ors.
                                                                        ..... Appellant/petitioner(s)
                                                      Through: -
                                           Mr. Bilal Ahmad Khan, Advocate


                                                            V/S
                State of J&K and Ors.
                                                                               ..... Respondent(s)

Through: -

Mr. Waseem Gul, GA Mr. F. N. Shah, GA vice Mr. Mohsin Qadri, Sr. AAG for R1-2 Mr. Ilyas Nazir, GA for R3-4 CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER)

02.02.2026

01. Reply stands filed by respondents 3, 4, 7, 8 and 11. Other

respondents shall file the reply by or before the next date of

hearing.

02. List on 11.03.2026.

03. Interim direction, if any, subsisting as on date shall continue till

next date of hearing before the Bench.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 02.02.2026 "Mohammad Yasin Dar"