Srinagar Group Of Schools Th vs National Institute Of Open Schooling ...
2026 Latest Caselaw 1027 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Srinagar Group Of Schools Th vs National Institute Of Open Schooling ... on 20 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                   Serial No. 75
                                                                                   Supplementary List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                      WP(C) No. 305/2026


                Srinagar Group of Schools th., its Director
                                                                           ..... Appellant/petitioner(s)
                                                      Through: -
                                              Mr. M. A. Thakur, Advocate


                                                      V/S
                National Institute of Open Schooling and Ors.
                                                                                  ..... Respondent(s)

Through: -

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 20.02.2026

01. Adjourned at the request of learned counsel for the petitioner.

02. List on 11.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 20.02.2026 "Mohammad Yasin Dar"