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Subzar Ahmad Ganie vs Union Territory Of J And K And Others
2026 Latest Caselaw 1015 J&K/2

Citation : 2026 Latest Caselaw 1015 J&K/2
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Subzar Ahmad Ganie vs Union Territory Of J And K And Others on 20 February, 2026

Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
                                                            S. No. 56
 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                                  HCP 17/2026

SUBZAR AHMAD GANIE                              ...Petitioner/Appellant(s)

Through: Mr. Bhat Shafi, Advocate.
                                        Vs.
UNION TERRITORY OF J AND K AND OTHERS                    ...Respondent(s)

Through:
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                  ORDER

20.02.2026 Heard.

Admit.

Issue notice to the respondents returnable within three weeks upon steps within one week.

List on 23.03.2026.

(JAVED IQBAL WANI) JUDGE SRINAGAR 20.02.2026 Ishaq

 
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