Javeed Ahmad Khan And Ors vs Government Of J And K And Ors
2026 Latest Caselaw 1002 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Javeed Ahmad Khan And Ors vs Government Of J And K And Ors on 20 February, 2026

                                                                  S. No. 07
                                                                  Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                 WP(C) 2866/2025 CM(7565/2025)
   JAVEED AHMAD KHAN AND ORS.                                 ...Petitioner(s)

                      Through: Ms. Insha Maqbool, Advocate vice
                               Mr. Lone Altaf, Advocate.
                                       Vs
   GOVERNMENT OF J AND K AND ORS.                             ...Respondent(s)
   (TECHNICAL EDUCATION).
                      Through: None.
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

20.02.2026 Notice in terms of Hon'ble Court order dated 19.11.2025 has

been issued to the respondents and as per the office report, delivery of

notice with regard to respondent No. 1 and 2 have been confirmed.

However, respondent No. 3 has not been served yet.

Await service of respondent No. 3 and put up again on 27.02.2026.

(Registrar Judicial)

SRINAGAR 20th February, 2026 "Sabreena Rahim"