Vishal Singh vs State Of J&K & Ors
2026 Latest Caselaw 1002 J&K

Citation : 2026 Latest Caselaw 1002 J&K
Judgement Date : 19 February, 2026

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Jammu & Kashmir High Court

Vishal Singh vs State Of J&K & Ors on 19 February, 2026

                                                                               Serial No. 22

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

            OWP No. 724/2007
            IA No. 1061/2007

            Vishal Singh                                       .....Appellant(s)/Petitioner(s)
                                      Through: None.

                                             V/s
            State of J&K & Ors.                                          ..... Respondent(s)
                                      Through: Ms. Nazia Fazal, AC vice
                                               Mrs. Monika Kohli, Sr. AAG.
                                               Ms. Pallavi Sharma, AC vice
                                               Mr. Ravinder Gupta, AAG
                                               Mr. Supreet Singh Johal, Advocate.

            CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                                 ORDER

(19.02.2026)

List on 02.04.2026, awaiting appearance of learned counsel for the

petitioner.

(M A CHOWDHARY) JUDGE

Jammu 19.02.2026 Renu

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