Jaswant Singh vs Union Of India & Ors
2026 Latest Caselaw 1000 J&K

Jammu & Kashmir High Court

Jaswant Singh vs Union Of India & Ors on 19 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                         Regular Cause List
                                                                            Sr. No. 10

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

               SWP No. 2054/2018

               Jaswant Singh                                            .....Petitioner(s)

                                         Through: Mr. Vasu Khajuria, Advocate vice
                                                  Mr. Jasbir Singh Jasrotia, Advocate.

                                    Vs

               Union of India & Ors.                                 ..... Respondent(s)
                                         Through: Mr. Eishaan Dadhichi, CGSC.

               Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                   ORDER

19.02.2026

01. Adjourned at the request of learned counsel for the

petitioner.

02. Be listed on 09.04.2026.

(SANJAY DHAR) JUDGE Jammu 19.02.2026 Shivalee