Ms Amna vs Ut Of J&K And Anr
2026 Latest Caselaw 2013 J&K

Jammu & Kashmir High Court

Ms Amna vs Ut Of J&K And Anr on 7 April, 2026

                                                                           Sr. No. 153


       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

    CRM(M) No. 1181/2025


Ms Amna                                             ..... Petitioner(s)/Appellant(s)


                            Through: Mr. Anil Kumar, Advocate vice
q
                                     Mr. A. K. Sawhney, Sr. Advocate.
                   vs
UT of J&K and Anr.                                             ..... Respondent(s)


                            Through: None.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                       ORDER

07.04.2026

01. Matter is taken out of turn on the request of learned counsel for the petitioner.

02. List before some other Bench on 21.04.2026.

(Rajesh Sekhri) Judge

Jammu 07.04.2026 Sushant