Sushma Devi vs Ut Of J&K And Anr
2026 Latest Caselaw 2012 J&K

Jammu & Kashmir High Court

Sushma Devi vs Ut Of J&K And Anr on 7 April, 2026

                                                                         Sr. No.01


       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

    Bail App No. 288/2024


Sushma Devi                                       ..... Petitioner(s)/Appellant(s)

q
                          Through: Mr. Anil Bhan, Advocate.
                    vs
UT of J&K and Anr.                                            ..... Respondent(s)
                          Through: Mr. Sunil Sethi, Sr. Advocate with
                                   Mr. Vishal Mahajan, Advocate for R-2.
                                   (through VC)
                                   Ms. Shazia Asaf, Advocate vice
                                   Mr. P. D. Singh, Dy. AG for R-1.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                     ORDER

07.04.2026

01. Learned counsel for respondent No. 2 seeks and is granted a week's time to file reply, as last and final opportunity in the interest of justice.

02. List on 17.04.2026.

(Rajesh Sekhri) Judge

Jammu 07.04.2026 Sushant