Ut Of J&K & Ors vs Daulat Ram & Ors
2026 Latest Caselaw 2003 J&K

Jammu & Kashmir High Court

Ut Of J&K & Ors vs Daulat Ram & Ors on 7 April, 2026

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                           Supp. List-1
                                                                           Serial No. 01

                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                           AT JAMMU
                   RP No. 55/2024 in
                   OWP No. 209/2014
                   c/w
                   CCP(D) No. 17/2023

                   UT of J&K & Ors.                                          .....Petitioner(s)

                                         Through: Mr. Ravinder Gupta, AAG.

                                    Vs

                    Daulat Ram & Ors.                                     .....Respondent(s)

                                         Through: Mr. P. N. Bhat, Advocate for R-1 to 3
                                                  Mr. Sunny Mahajan, Advocate for R-5


              Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                     HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                                      ORDER

(07.04.2026)

1. Reply/objections to the application for Condonation of delay CM No. 4574/2024 has been filed by the original writ petitioners.

2. Reply/objections to the application for condonation of delay on behalf of co-respondent No. 4-Commanding Officer-BRO/GREF is not warranted, as such, the same is dispensed with.

3. There is an inadvertent error in last order by reference to non-filing of the reply/objections by the respondent No. 5 whereas reply/objections from the end of the respondent No. 5 has already been filed, as such, to that extent order dated 03.03.2026 shall stand corrected.

4. List both these matters on 23.04.2026.

                                         (RAHUL BHARTI)           (MA CHOWDHARY)
                                             JUDGE                       JUDGE
             JAMMU
             07.04.2026
             Shivalee