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Ut Of J & K & Ors vs Roshan Din
2025 Latest Caselaw 2013 J&K

Citation : 2025 Latest Caselaw 2013 J&K
Judgement Date : 10 September, 2025

Jammu & Kashmir High Court

Ut Of J & K & Ors vs Roshan Din on 10 September, 2025

Author: Sanjeev Kumar
Bench: Sanjeev Kumar
                                                                       Sr. No. 02



        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

WP (C) No. 1644/2025
CAV No. 1000/2025

UT of J & K & Ors.                                   .....Applicant(s)/Petitioner(s)

                                Through :- Mr. Sumeet Bhatia, GA

                         v/s
Roshan Din                                                      .....Respondent(s)

                                Through :- Mr. Mohsin Bhat, Advocate


CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE

                                  ORDER

10.09.2025

Heard.

Reserved for order/judgment.





                         (Sanjay Parihar)              (Sanjeev Kumar)
                             Judge                           Judge

JAMMU
10.09.2025
Manan
 

 
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