Uoi Th. Officer Commanding vs Riaz Ahmed And Others
2025 Latest Caselaw 2486 J&K

Jammu & Kashmir High Court

Uoi Th. Officer Commanding vs Riaz Ahmed And Others on 31 October, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                 Sr. No. 34
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU


RPOWP No. 5/2017 in
OWP No. 216/2016

UOI TH. Officer Commanding 110                      .... Petitioner(s)/Appellant(s)
RCC

                           Through:- Mr. Vishal Sharma, DSGI with
                                     Mr. Eishaan Dadhichi, Advocate

V/s

Riaz Ahmed and others                                          .....Respondent(s)

                           Through:-


CORAM: HON'BLE MRS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                          ORDER

31.10.2025

1. By this petition, the petitioner herein is seeking review of the judgment

passed by this Court dated 19.02.2016 in OWP No. 216/2016.

2. Learned Senior counsel has stated at bar that with the efflux of time the

instant review petition has rendered infructuous on account of the fact

that the order passed by this Court dated 19.02.2016, has been complied

with by the petitioner. The compensation which was directed to be paid

to the respondents, has already been released in his favour and stands

deposited before the Collector Land Acquisition. The review petition, is

accordingly, dismissed as withdrawn.

(MOKSHA KHAJURIA KAZMI) JUDGE

Jammu 31.10.2025 Mahavir