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Anshu Kohli vs Savita Rani And Others
2025 Latest Caselaw 2451 J&K

Citation : 2025 Latest Caselaw 2451 J&K
Judgement Date : 27 October, 2025

Jammu & Kashmir High Court

Anshu Kohli vs Savita Rani And Others on 27 October, 2025

Author: Sindhu Sharma
Bench: Sindhu Sharma
                                                                  Sr. No. 43
                                                                  Supp. List-I

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT JAMMU

                                                      WP(C) No. 2963/2025
                                                        CM No. 6793/2025
                                                       CAV No. 2107/2025
                                                       CAV No. 2037/2025

Anshu Kohli                                       .... Petitioner/Appellant(s)

                         Through:-   Mr. Abhinav Sharma, Sr. Advocate
                                     with Mr. Abhirash Sharma, Advocate.

                  V/s

Savita Rani and others                                     .....Respondent(s)
                         Through:-   Mr. Nonu S. Khera, Advocate
                                     Mr. Anuj Dewan Raina, Advocate
CORAM: HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
       HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE
                     ORDER

27.10.2025

With the appearance of Mr. Nonu S. Khera, Advocate, the caveat

stands discharged.

With the appearance of Mr. Anuj Dewan Raina, Advocate, the caveat

stands discharged.

01. Notice.

02. Mr. Anuj Dewan Raina, Advocate, accepts notice on behalf of

respondent No. 1. He shall file his response by the next date of hearing.

03. Notice be issued to rest of the respondents, requisites for the same

within a period of two weeks.

04. Record be summoned.

06. Meanwhile, subject to objections from the other side and till next

date of hearing before the Bench, the impugned judgment/order dated

23.07.2025, passed in T.A. No. 5100/2021, shall stay.

Alteration/modification on laying a motion.





                                                  (Shahzad Azeem)          (Sindhu Sharma)
                                                        Judge                    Judge



                      Jammu:
                      27.10.2025
                      Michal Sharma/PS









 

 
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