Geeta Devi vs Sardari Lal Alias Gool & Ors
2025 Latest Caselaw 2421 J&K

Jammu & Kashmir High Court

Geeta Devi vs Sardari Lal Alias Gool & Ors on 17 October, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                  Serial No. 02


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

Case:- CM(M) No.283/2025

Geeta Devi
                                               ..... Petitioner(s)

              Through:    Mr. Karan Sharma, Advocate



             Vs

Sardari Lal Alias Gool & Ors.
                                                 .....Respondent(s)

              Through:


Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                            ORDER

(17.10.2025)

1. Issue notice to the respondents, subject to the petitioner

taking necessary steps within a week's time.

2. Xerox copy of the trial Court record be summoned.

3. List on 21.11.2025.

4. In the meantime, learned trial Court shall not pronounce

the final judgment in the suit titled 'Geeta Devi Vs

Sardari Lal & Ors.

(SANJAY DHAR) JUDGE JAMMU 17.10.2025 Sneha