Ut Of Jk Acting & Ors vs Sham Lal & Ors
2025 Latest Caselaw 2416 J&K

Jammu & Kashmir High Court

Ut Of Jk Acting & Ors vs Sham Lal & Ors on 17 October, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                         Sr. No. 38
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

WP(C) No. 2906/2025

UT of JK Acting & Ors.                                     .... Petitioner(s)

                         Through:-   Mr. Divyanshu Malhotra, Advocate.

                   V/s

Sham Lal & Ors.                                           .....Respondent(s)

                         Through:-

CORAM : HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE.
              HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE.
                                 ORDER

17.10.2025 Notice to the respondents, returnable within two weeks. Requisite steps for service within one week. List on 17.12.2025.

Meanwhile, subject to objections from the side and till next date of hearing before the Bench, the operation of the judgment impugned is stayed. We, however, made it clear that in case the respondents are still performing the duties of the Tracker Drivers, the basic salary shall be released in their favour.

                            (Sanjay Parihar)         (Sanjeev Kumar)
                                  Judge                   Judge
JAMMU
17.10.2025
NEHA-1