Madan Lal & Ors vs Hirdesh Gupta & Ors
2025 Latest Caselaw 2411 J&K

Jammu & Kashmir High Court

Madan Lal & Ors vs Hirdesh Gupta & Ors on 17 October, 2025

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                    Sr. No. 45
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT JAMMU

                                                           CPSW No. 378/2018



Madan Lal & Ors.                                     .... Petitioner/Appellant(s)

                         Through:-     Mr. A.R.Bhat, Advocate

                   V/s

Hirdesh Gupta & Ors.                                          .....Respondent(s)

                         Through:-     Ms. Jagmeet Kour, Advocate vice
                                       Mr. Raman Sharma,AAG
CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                       ORDER

17.10.2025

The judgment has yet to be complied with, despite repeated

opportunities having been granted. This petition has been pending since

2018. On request, one last and final opportunity of one week is granted to

learned counsel for the respondents to ensure compliance in letters and

spirit, failing which, right to file the same shall stand closed.

List on 04.11.2025.

(Vinod Chatterji Koul) Judge

Jammu:

17.10.2025 Amit