Eva Kumari vs Syed Abid Rasheed Shah Secretary
2025 Latest Caselaw 2357 J&K

Jammu & Kashmir High Court

Eva Kumari vs Syed Abid Rasheed Shah Secretary on 14 October, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                      Sr. No. 9

               IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT JAMMU

                                                   (Through VC)

                                                 CCP(D) 43/2025
                                                 CM(5589/2025)

              EVA KUMARI                                              ...Petitioner(s)/appellant(s)

              Through:           Mr. Achal Sharma, Advocate

                                                           Vs.
              SYED ABID RASHEED SHAH SECRETARY                                  ...Respondent(s)
              HEALTH AND MEDICAL EDUCATION
              DEPARTMENT JAMMU AND OTHERS

              Through:           Mr. Sunil Malhotra, GA.
              CORAM:
              HON'BLE THE CHIEF JUSTICE
              HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

14-10-2025

Pursuant to our order dated 08.10.2025, Ms. Minu Mahajan, Chairperson Jammu & Kashmir Board of Professional Entrance Examinations has joined the proceedings online. She submits for the SLP preferred by the respondent authorities against an order and judgment dated 06.06.2025 is listed for the 16.10.2025, the proceedings be deferred for a short date.

On request, list on 27.10.2025.

                                 (RAJNESH OSWAL)                   (ARUN PALLI)
                                     JUDGE                        CHIEF JUSTICE

                SRINAGAR
                14-10-2025
                Junaid




Junaid Ayoub
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