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Sushila Gupta & Ors vs Ashok K K Meena Chairman & Managing ...
2025 Latest Caselaw 2323 J&K

Citation : 2025 Latest Caselaw 2323 J&K
Judgement Date : 10 October, 2025

Jammu & Kashmir High Court

Sushila Gupta & Ors vs Ashok K K Meena Chairman & Managing ... on 10 October, 2025

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                  Serial No. 21


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

Case:- CCP(S) No.212/2024

Sushila Gupta & Ors.
                                               ..... Petitioner(s)

              Through: Mr. Paras Gupta, Advocate



             Vs

Ashok K K Meena Chairman & Managing Director
F.C.I. & Ors.
                                         .....Respondent(s)

              Through: Mr. Ahtsham Hussain Gupta, Advocate

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                             ORDER

(10.10.2025)

1. Learned counsel for the respondents has submitted that

respondents have filed LPA against the judgment of the

Writ Court, which has been finally reserved for judgment

on 25th of September, 2025

2. In view of the above, the consideration of this petition is

deferred till next date of hearing.

3. List on 28.11.2025.

(SANJAY DHAR) JUDGE JAMMU 10.10.2025 Sneha

 
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