Zahoor Ahmad And Others vs Mr. Asghar Hassan Samoon And
2025 Latest Caselaw 1853 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Zahoor Ahmad And Others vs Mr. Asghar Hassan Samoon And on 28 October, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                     Serial No. 14
                                                                                     REGULAR LIST

                           IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                           CCP(D) 22/2023 in[LPAW 159/2001]

                       ZAHOOR AHMAD AND OTHERS                             ...Petitioner/Appellant(s)

                       Through: Mr. Shuja-ul-Haq, Advocate
                                                             Vs.
                       MR. ASGHAR HASSAN SAMOON AND                                ...Respondent(s)

OTHERS Through: Ms Rekha Wagnoo, GA with Ms Maha Majeed, AC CORAM:

HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE

ORDE R 28.10.2025

Learned counsel for the respondents prays for and is granted last and final opportunity of four weeks to comply with the judgment passed by this Court dated 02.12.2001 and submit a compliance report, failing which this Court shall be constrained to summon the Secretary concerned before this Court on the next date of hearing.

List on 28.11.2025.

                                 (SANJAY PARIHAR)                         (SANJEEV KUMAR)
                                          JUDGE                                   JUDGE
                         SRINAGAR:
                         28.10.2025
                         "ARIF"