Ghulam Nabi Wani And Ors vs Vikramjit Singh And Ors
2025 Latest Caselaw 1845 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Nabi Wani And Ors vs Vikramjit Singh And Ors on 27 October, 2025

                                                                                   S. No. 87
                                                                                   Regular Cause List

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                      CCP(S) 509/2024 in
                                                      [WP(C) 2746/2021]

                         GHULAM NABI WANI AND ORS.
                                                                           ...Appellant(s)/Petitioner(s)
                         Through: Mr. Prince Hamza, Advocate

                                                             Vs.
                           VIKRAMJIT SINGH AND ORS.
                           (INDUSTRIES AND COMMERCE)                        ...Respondent(s)
                         Through: Mr. Waseem Gul, GA

                         CORAM:
                                    HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL-JUDGE

                                                          ORDER

27.10.2025

Mr. Waseem Gul, GA seeks and is granted two weeks' time to comply with the Judgment in letter and spirit and in this regard he shall file compliance report.

List on 17.11.2025.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 27.10.2025 "Imtiyaz"