Nazrat Ul Arwa vs Ut Of J&K And Ors
2025 Latest Caselaw 1839 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Nazrat Ul Arwa vs Ut Of J&K And Ors on 27 October, 2025

                                                                       Sr. No.76

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR
                          (THROUGH VC FROM JAMMU)

CCP(S) No. 306/2023


Nazrat Ul Arwa                                   .....Appellant(s)/Petitioner(s)
                       Through: Mr. M. S. Reshi, Advocate.
q




                  vs
UT of J&K and Ors.                                         ..... Respondent(s)
                       Through: Mr. Bikramdeep Singh, Dy. AG.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

27.10.2025

Learned counsel for the respondents seeks and is granted three weeks' time

to file fresh status report strictly in the light of the judgment, sought to be

enforced in the present petition.

List on 24.11.2025.

(Rajesh Sekhri) Judge

Jammu 27.10.2025 Sushant