Ainul Abideen Rather(Senior Citizen) vs Atal Dulloo And Ors
2025 Latest Caselaw 1801 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ainul Abideen Rather(Senior Citizen) vs Atal Dulloo And Ors on 15 October, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                       S.No. 13
                                       Regular List
IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR


                 CCP(S) 81/2025 in[SWP 2134/2014]
AINUL ABIDEEN RATHER(SENIOR CITIZEN)         ...Petitioner(s)/Appellant(s)


Through: Mr. M.A. Wani, Advocate

                                   Vs.

ATAL DULLOO AND ORS.                          ...Respondent(s)

Through: Mr. Hakeem Aman Ali, Dy. AG

CORAM:HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI,JUDGE

                               ORDER

15-10-2025

1. In the interest of justice further two weeks time is granted to the respondents to file compliance report strictly in conformity with judgment dated 02.08.2024, failing which, respondents 2 and 3 shall appear either in person or through virtual mode on the next date of hearing.

2. List on 12.11.2025.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

15-10-2025 Mubashir