Shahjehan Rather And Ors vs Union Of India And Ors
2025 Latest Caselaw 1766 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Shahjehan Rather And Ors vs Union Of India And Ors on 10 October, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

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           IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT SRINAGAR
                                   RP No. 46/2025
                               In WP(C) No. 2038/2021

Shahjehan Rather and Ors.
                                                           ..... Petitioner (s)

                            Through:      Mr. R A Jan, Sr. Adv.
                                          with Mr. Wahid Lone, Adv.

                         V/s

Union of India and Ors
                                                      ..... Respondent(s)
                            Through:      Mr. S N Ratanpuri, Adv.
                                          with Ms. Fiza, Adv.
                                          Mr. T M Shamshi, DSGI
                                          with Ms. Rehana Qayoom, Adv.
Coram:
                 Hon'ble Mr. Justice Rajnesh Oswal, Judge
                 Hon'ble Mr. Justice Mohd Yousuf Wani, Judge

                                        ORDER

10.10.2025

1. Heard and reserved for judgment.

                       (Mohd Yousuf Wani)                (Rajnesh Oswal)
                           Judge                              Judge
SRINAGAR
10.10.2025
Aasif