Imran Ahmad Raina vs Ut Of J&K And Ors
2025 Latest Caselaw 1760 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Imran Ahmad Raina vs Ut Of J&K And Ors on 9 October, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                             Serial No. 16
                                                                             Regular List
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                               HCP No. 143/2024


                Imran Ahmad Raina
                                                                     ..... Appellant/petitioner(s)
                                                    Through: -
                                            Mr. Wajid Haseeb, Advocate


                                                          V/S
                UT of J&K and Ors.
                                                                            ..... Respondent(s)

Through: -

Mr. Zahid Qais, GA

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 09.10.2025

Heard. Judgment is reserved.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 09.10.2025 "Mohammad Yasin Dar"