The J&K Bank Limited Through Its vs Shabir Ahmad Haroon And Others
2025 Latest Caselaw 90 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

The J&K Bank Limited Through Its vs Shabir Ahmad Haroon And Others on 7 May, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

RFA No. 36/2019

The J&K Bank Limited through its                 ..... Petitioner(s)
Executive Law Mr. Jaweed

              Through:

              Vs

Shabir Ahmad Haroon and others                 ..... Respondent(s)

              Through:

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                             ORDER

07.05.2025

This case was heard and reserved for judgment/

order, but in the course of going through the pleadings and

the submissions made, some salient legal aspects have

emerged which warrant to be supplemented by submissions

from both sides. As such, list this case for re-hearing on

11.07.2025.

(Rahul Bharti) Judge SRINAGAR 07.05.2025 Muneesh