State Of J&K And Another vs Amjad Hussain Ansari And Another
2025 Latest Caselaw 88 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

State Of J&K And Another vs Amjad Hussain Ansari And Another on 7 May, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

                                                               2018:JKLHC-SGR:1024




 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

CFA No. 61/2003

State of J&K and another                         ..... Petitioner(s)

              Through:

              Vs

Amjad Hussain Ansari and another               ..... Respondent(s)

              Through:

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                             ORDER

07.05.2025

This case was heard and reserved for judgment/

order, but in the course of going through the pleadings and

the submissions made, some salient legal aspects have

emerged which warrant to be supplemented by submissions

from both sides. As such, list this case for re-hearing on

15.07.2025.

(Rahul Bharti) Judge SRINAGAR 07.05.2025 Muneesh