Paramjeet Kour And Others vs Managing Director And Another
2025 Latest Caselaw 84 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Paramjeet Kour And Others vs Managing Director And Another on 7 May, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                  2017:JKLHC-SGR:787




 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

SWP No. 1590/2002

Paramjeet Kour and others                           ..... Petitioner(s)

              Through:

              Vs

Managing Director and another                     ..... Respondent(s)

              Through:

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                ORDER

07.05.2025

This case was heard and reserved for judgment/

order, but in the course of going through the pleadings and

the submissions made, some salient legal aspects have

emerged which warrant to be supplemented by submissions

from both sides. As such, list this case for re-hearing on

14.07.2025.

(Rahul Bharti) Judge SRINAGAR 07.05.2025 Muneesh