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Harbir Singh Th. Balbir Kour Rissam vs Ut Of J&K And Ors
2025 Latest Caselaw 8 j&K

Citation : 2025 Latest Caselaw 8 j&K
Judgement Date : 1 May, 2025

Jammu & Kashmir High Court

Harbir Singh Th. Balbir Kour Rissam vs Ut Of J&K And Ors on 1 May, 2025

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                   Serial No. 4

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU

WP(C) No. 287/2023
CM No. 726/2023


Harbir Singh Th. Balbir Kour Rissam             .....Appellant(s)/Petitioner(s)


                       Through: Mr. V. R. Wazir, Sr. Advocate with
                                Mr. Razat Sudan, Advocate
                                Mr. R. P. Sharma, Advocate with
                                Mr. Rohit Gupta, Advocate
                  vs
UT of J&K and ors.                                        ..... Respondent(s)
                       Through: Mrs. Monika Kohli, Sr. AAG
                                Mr. F. A. Natnoo, Advocate
                                Mr. Himanshu Beotra, Advocate
                                Mr. Faiz Ul Arif Fahmi, Advocate

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                   ORDER

01.05.2025

1. Heard.

2. Reserved for judgment.

(RAJNESH OSWAL) JUDGE

Jammu 01.05.2025 Neha-II

 
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