Mohammad Amin Bhat vs Ghulam Nabi Shah
2025 Latest Caselaw 65 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Amin Bhat vs Ghulam Nabi Shah on 6 May, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

                                                            2023:JKLHC-SGR:1874




 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

CFA No. 35/2017

Mohammad Amin Bhat                            ..... Petitioner(s)

              Through:

              Vs

Ghulam Nabi Shah                            ..... Respondent(s)

              Through:

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                         ORDER

06.05.2025

This case was heard and reserved for judgment/

order, but in the course of going through the pleadings and

the submissions made, some salient legal aspects have

emerged which warrant to be supplemented by submissions

from both sides. As such, list this case for re-hearing on

09.07.2025.

(Rahul Bharti) Judge SRINAGAR 06.05.2025 Muneesh