Harpreet Singh And Others vs State Of J&K And Others
2025 Latest Caselaw 41 J&K

Jammu & Kashmir High Court

Harpreet Singh And Others vs State Of J&K And Others on 2 May, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                       Serial No. 63

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                   AT JAMMU
           OWP No. 73/2014
           IA No. 77/2014
           c/w
           CRMC No. 199/2013
           IA No. 244/2013
           CRMC No. 200/2013
           CRMC No. 210/2013
           CRM(M) No. 681/2023

           Harpreet Singh and others                               .....Appellant(s)/Petitioner(s)


                                         Through: Mr. P. N. Raina, Sr. Advocate with
                                                  Mr. Ajaz Choudhary, Advocate.
                                    vs
           State of J&K and others                                           ..... Respondent(s)
                                         Through: Ms. Priyanka Bhat, Advocate vice
                                                  Ms. Monika Kohli, Sr. AAG.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                     ORDER

02.05.2025

1. Heard learned counsel for the parties.

2. Reserved for judgment.

(RAJNESH OSWAL) JUDGE

Jammu 02.05.2025 Sahil Padha