Jawaid Ahmad Shah vs Bashir Ahmad Lone And Another
2025 Latest Caselaw 35 J&K/2

Citation : 2025 Latest Caselaw 35 J&K/2
Judgement Date : 5 May, 2025

Jammu & Kashmir High Court - Srinagar Bench

Jawaid Ahmad Shah vs Bashir Ahmad Lone And Another on 5 May, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

CCP(S) No. 36/2022

Jawaid Ahmad Shah                               ..... Petitioner(s)

             Through:

             Vs

Bashir Ahmad Lone and another                 ..... Respondent(s)

             Through:

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                            ORDER

05.05.2025

This case was heard and reserved for judgment/

order, but in the course of going through the pleadings

and the submissions made, some salient legal aspects

have emerged which warrant to be supplemented by

submissions from both sides. As such, list this case for re-

hearing on 06.06.2025.

(Rahul Bharti) Judge SRINAGAR 05.05.2025 Muneesh

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