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Heewan Tijarat And Another vs Mst. Fatima And Others
2025 Latest Caselaw 34 J&K/2

Citation : 2025 Latest Caselaw 34 J&K/2
Judgement Date : 5 May, 2025

Jammu & Kashmir High Court - Srinagar Bench

Heewan Tijarat And Another vs Mst. Fatima And Others on 5 May, 2025

Author: Rahul Bharti
Bench: Rahul Bharti
                                                               2021:JKLHC-SGR:9170




 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

CMAM No. 112/2015

Heewan Tijarat and another                       ..... Petitioner(s)

              Through:

              Vs

Mst. Fatima and others                         ..... Respondent(s)

              Through:

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                             ORDER

05.05.2025

This case was heard and reserved for judgment/

order, but in the course of going through the pleadings

and the submissions made, some salient legal aspects

have emerged which warrant to be supplemented by

submissions from both sides. As such, list this case for re-

hearing on 06.06.2025.

(Rahul Bharti) Judge SRINAGAR 05.05.2025 Muneesh

 
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