Abdul Gani Seh And Ors vs Shalinder Kumar And Ors
2025 Latest Caselaw 1245 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Abdul Gani Seh And Ors vs Shalinder Kumar And Ors on 31 May, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                        Serial No. 28
                                                                        Regular Cause List.

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR
                                    CCP(S) 425/2019
                                    CM 6952/2021.

         ABDUL GANI SEH AND ORS.
                                                                      ...Petitioner(s)
               Through:     Mr.Aftab Ahmad, Advocate.

                                           VERSUS
         SHALINDER KUMAR AND ORS.

               Through:     Ms. Raheela Khan, Standing Counsel for R-4
                            Mr. Younis Hafeez, Assisting Counsel for R-1to3   vice
                            Mr. Abdul Rashid Malik, Sr. AAG
                                                    ...Respondent(s)
CORAM:
               HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE.
                                     ORDER

31.05.2025

Learned counsel appearing for respondents No. 1 to 3 seeks time to file

the compliance report in respect of an order passed by the Writ Court way back

on 05.10.2018. The said respondents are directed to file compliance report by

next date of hearing failing which the said respondents shall appear before this

Court either in person or through Virtual Mode for explaining the delay in

complying the judgment of the Writ Court.

The Registrar Judicial, Srinagar shall furnish virtual link to respondents

No. 1 to 3 in advance.

Be listed on 11.08.2025.

(Sanjay Dhar) Judge

SRINAGAR 31.05.2025 Bisma