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Mohammad Shafi Makhdoomi & Anr vs Nayeem Khan & Ors
2025 Latest Caselaw 123 J&K/2

Citation : 2025 Latest Caselaw 123 J&K/2
Judgement Date : 9 May, 2025

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Shafi Makhdoomi & Anr vs Nayeem Khan & Ors on 9 May, 2025

                                                 Serial No. 102
                                           SUPPLEMENTARY CAUSE LIST-II

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                      CCP(S) 29/2021
                   In OWP No. 886/2013

 Mohammad Shafi Makhdoomi & Anr.                   ...Petitioner(s)

 Through: Mr. Altaf Haqani, Sr. Adv with
          Mr. Asif Wani, Adv.

                             Vs.

 Nayeem Khan & Ors.                            ...Respondent(s)

 Through: Ms Rahila Khan, AC, vice Mr. A.R. Malik, Sr. AAG
          for R- 2 and 3
          Ms Nadia Abdullah, AC, vice Mr. Mohsin Qadiri,
          Sr. AAG, for R-1

 CORAM:
          Hon'ble Mr. Justice Wasim Sadiq Nargal, Judge.
                           ORDER

09.05.2025

01. Order passed by this Court on 7th May, 2025, has

not been complied with.

02. Ms. Rahila Khan, AC, appearing vice Mr. A.R.

Malik, learned Sr. AAG, for the respondents 2 and 3 submits

that the compliance report is ready with her and seeks just

three days' time to file the same before the Registry of this

Court. Prayer allowed.

03. Let the needful be done by or before the next date of

hearing, with advance copy to the learned counsel for the

petitioners.

04. At this stage, Ms. Nadia Abdulla, AC, appearing vice

Mr. Mohsin Qadiri, learned Sr. AAG, for the respondent no. 1 submits that she could not file the compliance report due to

prevailing situation in the Country.

05. She seeks and is granted one week time to do the

needful. It is made clear that in case the Order/Judgment

dated 29th March, 2021 passed in OWP No. 886/2013 is not

complied with on or before the next date of hearing, the

respondent No. 3 shall remain present before the Court on

the next date of hearing through virtual mode at the first

instance.

06. List on 23rd May, 2025.

(Wasim Sadiq Nargal) Judge SRINAGAR:

09.05.2025 "SHAMIM DAR"

 
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