Ut Of Jk And Others vs Shahnawaz Ahmad Tel
2025 Latest Caselaw 1102 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ut Of Jk And Others vs Shahnawaz Ahmad Tel on 21 May, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                     Serial No.38
                                                                                      SUPP LIST

                           IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                     WP (C) No. 1136/2025
                                                      CM No. 3001/2025
                                                     Caveat No. 589/2025
                       UT OF JK AND OTHERS                               ...Petitioner/Appellant(s)

                       Through: Mr. Mohsin Qadri, Sr. AAG with
                                Mr. Faheem Shah, GA
                                                       Vs.

                       SHAHNAWAZ AHMAD TEL                                         ...Respondent(s)

Through: Mr. Bhat Fayaz, Advocate

CORAM:

HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE

ORDE R 21.05.2025

With the appearance of the learned counsel for the Caveator, caveat stands discharged.

Admit.

Notice waived by Mr. Bhat Fayaz, learned counsel appearing for the respondents. He prays for and is granted four weeks' time to file counter affidavit with an advance copy to counsel for the petitioners. Rejoinder, if any, by the petitioners within a period of two weeks.

List for final hearing on 09.07.2025.

In the meanwhile, subject to objections to CM No. 3001/2025 and till next date of hearing before the Bench, there shall be stay of the operation and effect of the judgment impugned passed by the Tribunal.

                                 (SANJAY PARIHAR)                       (SANJEEV KUMAR)
                                          JUDGE                                 JUDGE
                         SRINAGAR:
                         21.05.2025
                         "ARIF"