Gurdev Singh & Ors vs Union Of India
2025 Latest Caselaw 940 J&K

Jammu & Kashmir High Court

Gurdev Singh & Ors vs Union Of India on 13 February, 2025

                                                                      Serial No. 02


                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
              OWP No. 685/2019

              Gurdev Singh & Ors.
                                                          .....Appellant(s)/Petitioner(s)

                                      Through: Mr. Jatinder Choudhary, Advocate
                                               Mr. Harmit Kumar Mehta, Advocate.

                                 Vs

              Union of India
                                                                    ..... Respondent(s)

                                      Through: Mr. Vishal Sharma, DSGI
                                               Mrs. Monika Kohli, Sr. AAG.

              CORAM:           HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                              ORDER

(13.02.2025)

Heard.

Reserved for judgment.

(M A CHOWDHARY) JUDGE JAMMU 13.02.2025 Shivalee