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Mohan Singh vs Piyush Dhotra Sub Divisional ...
2025 Latest Caselaw 904 J&K

Citation : 2025 Latest Caselaw 904 J&K
Judgement Date : 10 February, 2025

Jammu & Kashmir High Court

Mohan Singh vs Piyush Dhotra Sub Divisional ... on 10 February, 2025

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                                        Serial No. 39

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU
           CCP(S) No. 122/2024 in
           WP(C) No. 1528/2023

           Mohan Singh                                              .....Appellant(s)/Petitioner(s)
                                            Through: Mr. F. A. Natnoo, Advocate.
                                     vs
           Piyush Dhotra Sub Divisional Magistrate                            ..... Respondent(s)
           Katra and others
                                            Through: Ms. Priyanka Bhat, Advocate vice
                                                     Ms. Monika Kohli, Sr. AAG.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                       ORDER

10.02.2025

1. Compliance report has been filed by the respondents, however, the same is not on record. Learned counsel for the respondents shall coordinate with the Registry so as to ensure that the same is brought on record.

2. Learned counsel for the respondents has produced a copy of compliance report dated 30.12.2024 for perusal of this Court. A perusal of the same reveals that consideration order dated 28.12.2024 is not in consonance with the judgment dated 22.12.2023 passed by this Court, because the concerned authority was required to take note of the observations made in paras 18 onwards of the judgment, non compliance of which has been reported to this Court, as such, the respondents are directed to comply with the directions strictly in accordance with the judgment, failing which, this Court shall take a serious view of the matter.

3. List on 11.03.2025.

(RAJNESH OSWAL) JUDGE

Jammu 10.02.2025 Sahil Padha

 
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